82 High Court Judgments from January 2022: High Courts Monthly Roundup
82 Judgments from the High Courts of the Country, you wouldn’t want to miss. Here’s a short recap from the month of
Judicial Overreach
INOX v. PVR | Del HC | No plea of tortious inducement made out; Finding of judicial adventurism and imposition of five lakhs against INOX, not warranted
Delhi High Court: A Division Bench of Manmohan and Sanjeev Narula, JJ., held that neither the finding of judicial adventurism nor imposing costs
Pat HC | Adjudication by lower court, on a matter which is under consideration in the Supreme Court, amounts to judicial overreach
Patna High Court: A Full Bench of Hemant Kumar Srivastava, Aditya Kumar Trivedi and Ashutosh Kumar, JJ. refrained from adjudicating on the