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In view of decisions of the Supreme Court of India starting from First Judge’s case (S.P.Gupta v. Union of India, 1981 Supp

Appointments & TransfersNews

Reconsideration of proposal for appointment of Justice A.A. Kureshi as Chief Justice of Madhya Pradesh High Court Collegium recommended that Justice A.A.

Appointments & TransfersNews

Justice A.A. Kureshi is the senior-most Judge from Gujarat High Court and at present is functioning, on transfer, in Bombay High Court. Having