SC grants bail to accused in minor’s gang rape case considering the 5 years period spent in custody and slow progress of trial
Earlier, the Bombay High Court had refused to grant bail to the accused considering the seriousness of the offence.
Justice A.S. Bopanna
SC Collegium reiterates proposal for elevation of Justices Aniruddha Bose and A.S. Bopanna as Judges of Supreme Court
Reconsideration of the recommendation for the elevation of Justices (1) Aniruddha Bose, and (2) A.S. Bopanna, as Judges of the Supreme Court.