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Justice Abhay Shreeniwas Oka

Appointments & Transfers News

Karnataka HC | Appointment of Justice Abhay Shreeniwas Oka as Chief Justice

President appointed Justice Abhay Shreeniwas Oka, Judge of the Bombay High Court, to be the Chief Justice of the Karnataka High Court

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Published on May 1, 2019May 1, 2019By Bhumika Indulia

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