Justice Arun Mishra , Former Supreme Court Judge becomes the 8th Chairperson of NHRC
Justice Arun Kumar Mishra, former Judge of the Supreme Court of India, has joined as the new Chairperson of the National Human
Justice Arun Mishra
Fact Check: Has any resolution been passed by SCBA to not give farewell to Justice Mishra?
Nilufer Bhateja, Editorial Assistant has put this story together
Justice Arun Mishra asks Bar members to let go off arrogance after SC AoR Association requests him to be more patient with lawyers
Supreme Court: Two days after a senior lawyer walked out of his courtroom when warned of contempt, Justice Arun Mishra on Thursday
Justice Arun Mishra, Judge, Supreme Court, nominated as Chairman of — Supreme Court Legal Services Committee
S.O. 4319(E).—In exercise of the powers conferred by Section 3A of the Legal Services Authorities Act, 1987 (39 of 1987) read with
Land Acquisition Hearing| Why Justice Arun Mishra said his recusal would be a grave blunder [Full Report]
Supreme Court: “I would be committing a grave blunder by recusal in the circumstances, on the grounds prayed for, and posterity will