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The election petition is filed by Dhruv Narayan Singh, a BJP candidate from Bhopal Central Constituency, the same constituency as of the respondent.
Madhya Pradesh High Court noted that petitioner, a police officer, was a member of the party which was deputed to nab a dreaded anti-social element of Uttar Pradesh, namely Kamaluddin.
Reconsideration of the proposal of transfer of Justice Vivek Agarwal, Judge, Madhya Pradesh High Court. Collegium had recommended transfer of Justice Vivek