Case BriefsHigh Courts

Madhya Pradesh High Court: Vivek Rusia, J. decided on a petition which was filed seeking police protection. The facts of the case

Case BriefsHigh Courts

Madhya Pradesh High Court: Vivek Rusia, J. entertained a writ petition seeking police protection from relatives and members of society for the

Case BriefsSupreme Court

Supreme Court: “When the ability to choose is crushed in the name of class honour and the person’s physical frame is treated

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Supreme Court: The 3-judge bench of Dipak Misra, CJ and AM Khanwilkar and Dr. DY Chandrachud, JJ rebuked the Central Government for