Killed

Case BriefsHigh Courts

Madras High Court: The Division Bench of Sanjib Banerjee, CJ and Senthilkumar Ramamoorthy, J., addressed an issue wherein the association of fishermen

Tribunals/Commissions/Regulatory Bodies

“The National Human Rights Commission is disturbed over the killing of more than 40 CRPF personnel in a terrorist attack on their