landowners

Case BriefsSupreme Court

Supreme Court of India: The Division Bench of Hemant Gupta and V. Ramasubramanian, JJ., while deciding an appeal of the landowner, noted

Case BriefsHigh Courts

Patna High Court: Prabhat Kumar Jha, J., allowed the instant writ petition seeking to quash the entire proceeding of land acquisition and

Case BriefsHigh Courts

Punjab and Haryana High Court: This writ petition was filed before the Bench of G.S. Sandhawalia, J., against the award passed by