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Law of the Sea

The Ocean Treaty

Sealing a Deal for the Seas: The Ocean Treaty — A Win-Win for Nature and Humankind

by Esha Maken†

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Published on April 1, 2023July 18, 2023By Editor_4

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Case Briefs International Courts

Law of the Sea | Italy to compensate USD 285,000 to Panama for causing loss of its M/V Norstar in breach of Art. 87 of UN Convention on Law of the Sea

International Tribunal for the Law of the Sea: In the battle between Panama and Italy concerning Panama’s claim for compensation regarding loss of

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Published on April 22, 2019May 7, 2019By Bhumika Indulia

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