Law School Rankings [June, 2023] : NLSIR is back in the top ranking; JCLG enters ranking
*The Law Reviews will be ranked as per the number of times the articles are accessed on SCC Online® for a calendar month.
law review
IDIA-NLIU Law Review Essay Writing Competition
Table of Contents Introduction About the Competition About the Organisers IDIA MP Chapter NLIU Law Review About the Sponsor S&R Associates Objective
SCC Online Law Review Rankings [February’ 23] RMLNLU LJ takes 5th position
*The Law Reviews will be ranked as per the number of times the articles are accessed on SCC Online® for a calendar month.
SCC Online Law Review Rankings [September’ 22] JILS makes an entry back in the listings. NUJS LR still remains at No. 1
*The Law Reviews will be ranked as per the number of times the articles are accessed on SCC Online® for a calendar month.
Call for Papers | NLIU Law Review [Vol XIII Issue I]
ABOUT THE JOURNAL The NLIU Law Review is the flagship journal of the National Law Institute University, Bhopal. It is a peer-reviewed
NLIU – India Foundation Constitutional Law Symposium, 2023 [22 – 23 April, 2023]
ABOUT THE JOURNAL The NLIU Law Review is the flagship journal of the National Law Institute University, Bhopal. It is a peer-reviewed
Call for Papers | Indraprastha Law Review (Winter Issue Vol III Issue II)
About the University Guru Gobind Singh Indraprastha University (GGSIPU) is the first university established in 1998 by Govt. of NCT of Delhi
SCC Online Blog Law Review Rankings [August, ’22] NLIU Law Review up two ranks at No. 3; RGNUL FMLR drops three ranks to No. 6
NLIU Law Review up two ranks at No. 3. RGNUL FMLR drops three ranks to No. 6. Rank Rank Last Month Name
SCC Online Blog Law Review Rankings [June, ’22] | NLSI Review back in the rankings; NUJS LR remains the top ranked Journal
NLSI Review back in the rankings; NUJS LR remains the top ranked Journal. Rank Rank Last Month Name of Journal
HNLU to organize Eastern Region Law Review Consultation on ‘The Family Courts Act, 1984
Hidayatullah National Law University, Nava Raipur in collaboration with the National Commission for Women, is organizing an ‘Eastern Region Law
Release of GNLU Student Law Review Volume III
Reported by Jhanvi Shah
Latest issue of Socio-Legal Review [Vol. 17(1), 2021] is out now!
Contents Articles The Supreme Court Collegium and Transparency: A Non-Committal Relationship 1 —Rangin Pallav Tripathy Experiences of Dispute Resolution in Non-Court Forums:
Indian Arbitration Law Review [Vol. III, February 2021] — Latest Volume Released
Contents Editorial Note ………………………………………………………………………… ix Articles The Goldfish Model of Arbitration: An ‘Out-Of-Bowl’ Approach to Demystifying Procedural Laws in Commercial Arbitration —Garv
Call for Papers| NMIMS Law Review [Volume II]
Reported by Vanshika Doshar
Latest Volume of Journal of India Law and Society [Volume XII (1)] is out now!
Contents Foreword …………………………………………………………………….. vii Editorial Note ………………………………………………………………… xi Re-Examining India’s Juvenile Justice Framework: A Call to Recognize A Juvenile’s Mitigated Culpability and Potential for
GNLU Journal of Law, Development and Politics [Vol. 10 Issue 1 ] — Published
Contents Substantive Limitations on the Power of Parliament to Amend the Constitution: The Indian Standpoint —Ravindra Kumar Singh……………………………………………….. 1 New Trend of
SCC Online Blog Law Review Rankings [March, ’21] – NUJS LR at No. 1, RMLNLU Law Journal gains 1 rank
NUJS Law Review at No. 1 and RMLNLU Law Journal gains 1 rank to No. 7 The rankings† for March 2021 are:
Latest Volume of UPES Law Review [Vol. 5, 2020] is out now
Contents A Prologue COVID-19 – Law and Policy Response in India Vijay Kumar Singh and Shilpika Pandey — 1 Articles Role of
The GNLU Law Review [Vol. 7, 2020] — Latest Volume released
Contents Editorial 1 Judicial Recusal: A Comparative Analysis — Priyadarshini Barua, Sarthak Makkar, Vasanthi Hariharan Articles 17 Gender, Health and Development: What