ILS Pune | Virtual International Seminar on Forging New Paths Between International Law and Relations [10 May 2024]
About ILS Law College The year 2023-2024 marks a golden period for the Indian Law Society and ILS Law College, where the
Legal education
MNLU Mumbai invites applications for admission to one year PG Diploma in Arbitration and Mediation
About MNLU Mumbai: Maharashtra National Law University Mumbai, established under the Maharashtra National Law University Act 2014 on 20th March 2014, is
Justice R.C. Lahoti Memorial Moot Court Competition, 2024
In the realm of legal education, the Manav Rachna University’s School of Law has once again demonstrated its commitment to fostering academic
1st MCMTC National Moot Court Competition
FACULTY OF LAW Celebrating a significant milestone, the Faculty of Law, JNVU proudly marks 75 years of unwavering commitment to education. Since
Himgiri Zee University, Dehradun | 1st National Moot Court Competition, 2024 [19th-21st April,2024] Register by 30th March
ABOUT THE ORGANISERS The school of legal studies at Himgiri Zee University, Dehradun (deemed university) stands as a beacon of legal education,
1st Policy Hackathon: ‘Women in the Workplace’ | March 2024 | Gender Studies Committee, School of Law, CHRIST (Deemed to be University)
In light of International Women’s Day, the Gender Studies Committee at School of Law, CHRIST (Deemed to be University) presents its 1st
4th AZB-GLC National ADR Triathlon, 2024
About the College Government Law College, Mumbai (“GLC”), established in 1855, is the oldest Law College in Asia, dating even prior to
Lloyd | VaakShetra MUN (VMUN) [29th Feb – 1st March, 2024]
About the College: Established in 2003 and affiliated with CCS University, Meerut, U.P., Lloyd Law College is a leading institution in legal
SLS Pune | Ninth International Criminal Trial Advocacy Competition [April 18-21, 2024]
About the organizer/college/university Symbiosis Law School, Pune (SLS-Pune) stands for excellence in legal education and is nestled in the city of Pune.
UPES | 1st National Virtual Conference on Animal Law [5th – 6th April, 2024]
About the University Established in 2003, UPES is a multidisciplinary institution renowned for its industry-aligned curriculum and cutting-edge specializations. UPES School of
Call for Papers | The Vernacular Initiative of NUJS’ Journal of Indian Law and Society (JILS) [Submit by February 14th]
NUJS Kolkata’s JILS Blog invites submissions for the 5th Edition of its Vernacular Initiative, through which it aims to publish a series of Legal Blogs in various vernacular languages used worldwide to celebrate International Mother Language Day [February 21, 2024].
Call for paper | IJCLP Vol. XII 2024
1. ABOUT INTERNATIONAL JOURNAL ON CONSUMER LAW AND PRACTICE (IJCLP) The National Law School of India University (NLSIU) is an institution of
Law College Dehradun | 8th National Moot Court Competition on Constitutional Law [Register by February 10, 2024]
Law College Dehradun, faculty of Uttaranchal University, an institution contributing splendidly to legal education since 2002, invites you to the new edition
BHU Varanasi | Centennial National Conference on Legal Education in India, titled “Retrospect & Prospect,” [February 3-4, 2024]
BHU Varanasi is hosting the Centennial National Conference on Legal Education in India, titled “Retrospect & Prospect,” scheduled for February 3-4, 2024. The deadline for submissions is January 15.
1st USLLS-EquiLaw National Essay Writing Competition, 2023
About USLLS Established in 2001, University School of Law and Legal Studies envisages advancement of institutional expertise in the area of legal
Call for Papers| RMLNLU Journal on Communication, Media, Entertainment & Technology Law [Volume 11] [Submit by 3rd February, 2024]
About RMLNLU Dr. Ram Manohar Lohiya National Law University is an institute for law in Lucknow, Uttar Pradesh, India. Dr. RMLNLU was
International Workshop on Climate Justice Education in Law Schools
Write-up About the Program: The Van Vollenhoven Institute for Law, Governance, and Society (VVI), the Faculty of Law at Leiden University, the
1st MNLUA Contract Drafting Competition, 2023
We are delighted to inform you that the Centre for International Corporate and Commercial Law (CICCL) of Maharashtra National Law University, Aurangabad
IDIA-NLIU Law Review Essay Writing Competition
Table of Contents Introduction About the Competition About the Organisers IDIA MP Chapter NLIU Law Review About the Sponsor S&R Associates Objective
ILS Pune | Vidhishilpakar: Online Certificate Program 2023-24 (16th October — 21st October 2023)
Learning becomes effective when the purpose of study is known, it becomes easy when its fundamentals are known. Interdisciplinary approach to legal