Experts CornerKhaitan & Co

by Harsh Walia† ,Supratim Chakraborty††and Shobhit Chandra†††
Cite as: 2022 SCC OnLine Blog Exp 86

Canada SC
Case BriefsForeign Courts

Supreme Court of Canada: A Nine-Judge Bench comprising of Wagner C.J., and Abella, Moldaver, Karakatsanis, Gascon, Côté, Brown, Rowe and Martin, JJ.

Case BriefsInternational Courts

European Court of Justice: While deciding upon the issue of access to documents drawn up by Parliament which contain information concerning the