Case BriefsHigh Courts

Rajasthan High Court: Dinesh Mehta J. rejected the petition and disposed off the stay application. The instant petitions were filed by couples

Case BriefsHigh Courts

Punjab & Haryana High Court: A Single Judge Bench of Raj Shekhar Attri, J., allowed a writ petition filed by the petitioners

Case BriefsHigh Courts

Himachal Pradesh High Court:  A Division Judge Bench comprising of Surya Kant, CJ and Ajay Mohan Goel, J., disposed of an appeal

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Supreme Court: After a 73-year-old man from Tamil Nadu sought ban on the Blue Whale challenge game linked to deaths of several children