Madhya Pradesh High Court
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    Madhya Pradesh High Court | Vishal Dhagat, J., dismissed the election petition filed by the petitioner, after giving repeated opportunities

Case BriefsHigh Courts

Jharkhand High Court: Ananda Sen, J. allowed the writ petition of the petitioner and quashed his transfer order. The petitioner was working

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Supreme Court: The Court has ssued a notice to the Election Commission regarding alleged non-implementation of the top court’s past order of