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The Indian Criminal Justice system is all set to be revamped with the passing of the Bharatiya Sakshya (Second) Bill, 2023, Bharatiya Nyaya (Second) Sanhita 2023, and the Bharatiya Nagarik Suraksha (Second) Sanhita 2023.
On 21-12-2023, the Lok Sabha passed the Chief Election Commissioner and Other Election Commissioners (Appointment, Conditions of Service and Term of Office)
BJP MP Nishikant Dubey had complained against Moitra to the Lok Sabha speaker alleging that she raised questions in the House after demanding bribes including cash and gifts from a big firm.
Ghazipur Court had sentenced Afzal Ansari to 4 years imprisonment along with fine of Rs. 1 lakh, for kidnapping the Vishwa Hindu Parishad leader Nandkishore Rungta and the murder of then MLA Krishnanand Rai in 2005.
by Shrikrishna Dagliya† and Vidhi Dagliya††
Forest (Conservation) Amendment Bill, 2023 to amend the Forest (Conservation) Act, 1980 On 29-3-2023, the Bill was introduced in Lok Sabha by
About the Event ILM Law School, Gurugram is pleased to announce the “Youth Parliament Competition 2022” to be held on 10th -11th
The Foreign Contribution (Regulation) Amendment Bill, 2020 Lok Sabha passed the Foreign Contribution (Regulation) Amendment Bill, 2020 on 21-09-2020 and today i.e.
The Foreign Contribution (Regulation) Amendment Bill, 2020 Lok Sabha passed the Foreign Contribution (Regulation) Amendment Bill, 2020 on 21-09-2020. Why has the
The Institute of Teaching and Research in Ayurveda Bill 2020 has been passed by Rajya Sabha. The Bill was earlier passed in
The Essential Commodities (Amendment) Bill, 2020 Which Act will this bill amend? The Essential Commodities Act, 1955. Which Sections will the said
Salary, Allowances and Pension of Members of Parliament (Amendment) Bill, 2020 Which Act will the said Bill amend? A Bill further to
The Banking Regulation (Amendment) Bill, 2020 Which Act will the said bill amend? The Banking Regulation (Amendment) Bill, 2020 will amend the
The Assisted Reproductive Technology (Regulation) Bill, 2020 Introduction On 14-09-2020, The Assisted Reproductive Technology (Regulation) Bill, 2020 was introduced in Lok Sabha.
As reported by PTI, Lok Sabha passes the Finance Bill, 2020. Almost more than 40 amendments were introduced to the Finance Bill.
Lok Sabha passed the Aircraft ( Amendment) Bill, 2020 on 17-03-2020. A Bill further to amend the Aircraft Act, 1934. This Act
Companies Amendment Bill, 2020 introduced in Lok Sabha on 17-03-2020. In view of constant endeavour of the Government to facilitate greater ease
The Central Sanskrit Universities Bill, 2020 has been passed by the Parliament. The Lok Sabha had already passed the Bill on 12th
Major Port Authorities Bill, 2020 introduced in Lok Sabha with a view to provide for regulation, operation and planning of Major Ports
Lok Sabha passes the Insolvency and Bankruptcy Code (Amendment) Bill, 2020 on 06-03-2020. Series of amendments have been laid down in the