Case BriefsSupreme Court

Supreme Court: In an appeal directed against the judgment passed by the Punjab and Haryana High Court, confirming the Family Court’s order

Case BriefsHigh Courts

Delhi High Court: Manoj Kumar Ohri, J., while addressing the present petition against the order of family Court wherein the petitioner’s maintenance

Case BriefsSupreme Court

“Classic case of taking revenge by the husband against the wife on being aggrieved by the maintenance petition filed.” Supreme Court: The