Section 6 of the Public Premises Act must be read independent of Sections 59/61 of the Major Port Trusts Act
Supreme Court: The 3-judge bench of Dr. AK Sikri, Ashok Bhushan and SA Nazeer, JJ decided the important question on the meaning,
Major Port Trust Act
Cabinet approves changes in the Major Port Authorities Bill 2016
The Union Cabinet has approved the incorporation of the Official Amendments to the Major Port Authorities Bill 2016, which is pending in