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(LKS) advised Premion LLC, an industry leading connected TV (CTV)/Over-the-Top (OTT) advertising platform, for acquisition of Octillion Media India Private Limited.
Lakshmikumaran and Sridharan attorneys (LKS) acted as legal advisors to ETS in acquiring People Strong’s assessment and remote proctoring business Wheebox. LKS
Interviewed by Tushmi Udyalak
New Delhi, 04 July 2023: Lakshmikumaran & Sridharan (L&S), one of India’s leading full-service law firms, recently onboarded two new Partners, Ms.
Mumbai, 4 April 2023: Khaitan & Co, a leading full-service law firm has announced the appointment of Rakki Partani and Promode Murugavelu
Lakshmikumaran and Sridharan acted as the legal counsel to Divo TV Private Limited (“Divo TV”) and its promoters and assisted them in
Prima facie, it appears that the defendant entered the market with the impugned mark in the year 2018, only to ride upon the goodwill earned by the plaintiff over a considerable period.
Delhi High Court: In a case where an appeal was filed against the order of Controller General of Patents and
West Bengal Authority for Advance Ruling (AAR): The Bench of Sydney D’Silva and Parthasarathi Dey (Members) addressed an application sought on the
Customs Excise & Service Tax Appellate Tribunal (CESTAT): This appeal was filed before V. Padmanabhan, Member (Technical) against the decision of Commissioner
Allahabad High Court: A Single Judge Bench comprising of Surya Prakash Kesarwani, J., dealt with a question where petitioner/Assessee was engaged in