marriageable age

Case BriefsHigh Courts

Punjab and Haryana High Court: Amol Rattan Singh, J., directed protection to couple who were facing threats after getting married against the

Case BriefsHigh Courts

Allahabad High Court: The Division Bench of Dr Kaushal Jayendra Thaker and Dinesh Pathak, JJ., held that it is not against the

Case BriefsSupreme Court

Supreme Court: In a unique case where a 19-year-old girl Thushara, who had married a 19-year-old boy Nandakumar on 12.04.2017, was sent