media persons Archives

Kar HC | Journalists & other media personnel are on the field to disseminate correct information just like police, doctors, nurses & government personnel carrying out essential duties

Karnataka High Court: A Division Bench of B.V. Nagarathna and Suraj Govindaraj, JJ., while addressing petition held that, Role of journalists and media

Hot Off The Press News

Advisory to Print & Electronic Media | Media Houses to take care of their field staff as well as office staff

In light of the recent incidents in various parts of the country, wherein media-persons have contracted COVID-19 in line of work, the

Case Briefs Tribunals/Commissions/Regulatory Bodies

NHRC notice to Govt of Jammu & Kashmir calling for reports into the killing of journalist Shujaat Bukhari and his 2 security guards and steps taken for security of journalists

National Human Rights Commission (NHRC): The NHRC has taken suo motu cognizance of a media report that the network of editors and