Bringing you the Best Analytical Legal News
National Human Rights Commission, India Commission has taken suo motu cognizance of a media report alleging increasing incidents of violence among inmates
The National Human Rights Commission, India has taken suo motu cognizance of media reports that an 18-year old Dalit girl was found
The National Human Rights Commission, NHRC, India has expressed serious concern over the rising incidents of sexual assault and, taking suo motu
The National Human Rights Commission, NHRC, India has taken suo motu cognizance of media reports about the rising number of deaths of