SC allows Tamil Nadu to grant 50% reservation for in-service doctors in Super Specialty Medical Courses
Supreme Court: In the issue relating to the reservation of 50% Super Specialty seats for in-service candidates in Government Medical Colleges in
medical courses
AIIMS INI-CET exam to be postponed by at least a month: Supreme Court
“… the fixing of the INI CET on 16.06.2021 is arbitrary and discriminatory,”
No reservation for in-service doctors in Super Specialty Medical Courses for the academic year 2020-2021; holds SC
Supreme Court: The 3-judge bench of L. Nageswara Rao, Hemant Gupta and Ajay Rastogi, JJ has directed that that there will be
Uniform NEET for admission to Medical & Dental courses does not violate rights of the unaided/aided minority institutions
Supreme Court: The 3-judge bench of Arun Mishra, Vineet Saran and MR Shah, JJ has held that prescribing uniform examination of NEET
UGC Committee to regulate fee for medical courses in Deemed Universities
Pursuant to the order dated 26.04.2018 of Madras High Court in Writ Petitions Nos. 14232 and 17778 of 2017, University Grants Commission