Ministry of Social Justice and Empowerment

Rights of Persons with Disabilities| DEPwD revises “Rules for Accessibility” for ICT Products and Services

On 11-5-2023, the Ministry of Social Justice and Empowerment notified the Rights of Persons with Disabilities (Amendment) Rules, 2023 to amend the

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Published on May 12, 2023May 12, 2023By Kriti

Delhi High Court directs Government of NCT of Delhi to ensure strict compliance of the provisions of the Prohibition of Employment as Manual Scavengers and their Rehabilitation Act, 2013

Delhi High Court : In a Public Interest Litigation filed by social activist and former Chairman of Delhi Commission for

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Published on November 28, 2022December 1, 2022By Editor_4

Madras High Court| LGBTQIA+ community sidelined from society’s mainstream for too long; Time for Tamil Nadu Government to frame guidelines to protect their rights

“If the Government is really willing and serious about the upliftment of persons belong to LGBTQIA+community, some urgency must be shown to finalise the policy and the rules.”

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Published on August 27, 2022By Editor_4

Constitution (One Hundred and Fifth Amendment) Act, 2021 comes into force with effect from September 15, 2021

On September 15, 2021, the Ministry of Social Justice and Empowerment notified the date on which the provisions of Constitution (One Hundred

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Published on September 30, 2021October 5, 2021By Bhumika Indulia

MoU Signed between — Department of Social Justice and Empowerment & National AIDS Control Organization

A Memorandum of Understanding (MoU) was signed today between the Department of Social Justice, Ministry of Social Justice and Empowerment and National

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Published on August 26, 2019August 26, 2019By Bhumika Indulia

Transgender Persons (Protection of Rights) Bill, 2019 to be introduced for the upliftment of transgenders

Ministry of Social Justice and Empowerment proposes to introduce a Bill titled “The Transgender Persons (protection of Rights) Bill, 2019″ in the

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Published on July 2, 2019July 2, 2019By Bhumika Indulia