MNLU Aurangabad | Seminar on Transnational Corporate Crime and Fraud
About the Seminar The National Seminar 2019, on Transnational Corporate Crime and Fraud to be organised by MNLU Aurangabad, will have a
MNLU Aurangabad
MNLU Aurangabad | National Seminar on Right to Privacy in the Contemporary Legal Environment
CONCEPT NOTE: Humans are born with certain basic rights that are recognised in a civilised society. Some rights are inherent and some