Judicial Appointment Tracker
Appointments & TransfersNews

This segment aims to track and chart the monthly course of judicial appointments in the Supreme Court and High Courts along with recommendations made by the Supreme Court Collegium.

Supreme Court Roundup January 2024
Legal RoundUpSupreme Court Roundups

This roundup revisits the analyses of Supreme Court’s judgments/orders on Bilkis Bano Gang Rape case; Rules on post-retirement benefits; Second National Judicial Pay Commission; Accessible India Campaign; Right to claim Set-off in CIRP; and more. It also covers explainers on important law points; Never reported Judgments; Cases Reported in SCC Weekly in January; Know thy Judges; and appointment of new judges.

High Court Monthly Roundup Nov
High Court Round UpLegal RoundUp

Find stories from various High Courts across India to stay updated on a variety of matters.

High Courts September
High Court Round UpLegal RoundUp

This monthly roundup for September 2023 contains important legal stories from the High Courts across the country that keeps you updated on various aspects of law.

high court roundup
High Court Round UpLegal RoundUp

This High Court roundup connects various states of the nation thrwith legal stories covering varios aspects of land disputes, maintenance laws, Constitutional rights, etc.

legislation roundup august 2023
Legal RoundUpLegislation Roundup

BILLS: Press and Registration of Periodicals Bill, 2023 On 1-8-2023, the Bill was introduced in Rajya Sabha by the Union Minister of

supreme court may 2023
Legal RoundUpSupreme Court Roundups

May 2023 was quite an eventful month, as the Supreme Court of India, in only 14 working days, delivered more than 100 judgments, including 4 important Constitution Bench matters and also concluded the hearing in the momentous Marriage Equality matter. While 2 judges retired and 2 joined the Bench, 3 judges due to officially retire during summer vacation, also sat in bench for the last time.

Legal RoundUpSupreme Court Roundups

This roundup revisits the analyses of Supreme Court’s judgments/orders on constitutionality of Demonetisation; Freedom of Speech of Ministers; Guidelines to withhold life support of a terminally ill patients; Tussle between Delhi Government and Centre, and more. It also covers reports on Justice SA Nazeer’s retirement; the career trajectory & important decision of Justice CT Ravikumar; Explainers on important law points; five ‘Did You Know’ facts; Cases Reported in SCC Weekly in the month of January; and a throwback from SCC Archives.

Legal RoundUpLegislation Roundup

    MINISTRY OF CORPORATE AFFAIRS Signing of charge e-forms by insolvency resolution professional or resolution professional or liquidator for companies under

Monthly RoundUp
Legal RoundUpLegislation Roundup

Around 50 Legislation Updates | Relating to Controlled Delivery (Customs) Regulations, 2022, Bullion exchange units, Legal Metrology, Work from Home for the

Legal RoundUpTribunals/Regulatory Bodies/Commissions Monthly Roundup

18 Reports to Read Competition Commission of India (CCI) Star India providing bouquet of channels at lesser prices resulting significant loss in

Legal RoundUpTribunals/Regulatory Bodies/Commissions Monthly Roundup

Appellate Tribunal for Electricity (APTEL) State commission disallows benefit of increase in the tariff based on the change in law provision; Tribunal

Legal RoundUpSupreme Court Roundups

“Merit is not solely of one‘s own making. The rhetoric surrounding merit obscures the way in which family, schooling, fortune and a

High Court Round UpLegal RoundUp

82 Judgments from the High Courts of the Country, you wouldn’t want to miss. Here’s a short recap from the month of

Legal RoundUpSupreme Court Roundups

“In matters pertaining to national security, the scope of judicial review is limited. However, this does not mean that the State gets

Legal RoundUpSupreme Court Roundups

“Time has now come to change the work culture and get out of the adjournment culture so that confidence and trust put

High Court Round UpLegal RoundUp

Quick Run Through: Latest High Court Updates at one place.

Legal RoundUpTribunals/Regulatory Bodies/Commissions Monthly Roundup

Here’s a run-through of all the significant decisions covered in the month of August 2021 under the Section of Tribunals/Commission/Regulatory Bodies. Armed

High Court Round UpLegal RoundUp

Here’s a short recap of what we covered under the High Court’s section on the SCC Online Blog for the month of

Legal RoundUpSupreme Court Roundups

A comprehensive roundup of all the important Supreme Court judgments/orders from the month of July, 2021.