Bangalore University | XXVIII All India Moot Court Competition, 2024
Bangalore University’s accreditation began in 2002 when it achieved the esteemed Five Star Status from NAAC, marking a significant milestone in its
Bangalore University’s accreditation began in 2002 when it achieved the esteemed Five Star Status from NAAC, marking a significant milestone in its
In the realm of legal education, the Manav Rachna University’s School of Law has once again demonstrated its commitment to fostering academic
Delhi Metropolitan Education, Noida is pleased to invite you to participate in the DME National Moot Court Competition, 2024 on 6th-7th of April (Sat-Sun), 2024.
Organised by – The Society for International Trade and Competition Law, NUJS and the Centre for Competition Laws, NUJS in collaboration with
RULES OF THE COMPETITION Rule 1: Eligibility for Participation The Competition is open to all students, enrolled bona fide on a regular
UPES, School of Law, Dehradun is organizing the 14th Dr. Paras Diwan Memorial International Energy Law Moot Court Competition, 2024 in collaboration
ABOUT APEX SCHOOL OF LAW Apex School of Law, Apex University, Jaipur is a realization of dreams of the great visionary late
About: The fifteenth NLU Antitrust Law Moot Court Competition, 2024 is being organised in association with Cyril Amarchand Mangaldas and knowledge and
ABOUT THE UNIVERSITY Established in 2009 under Act IV of 2008 in the state of Odisha, National Law University Odisha (NLUO) is
The Moot Court Association of National Law Institute University, Bhopal (‘NLIU-Bhopal’) is delighted to announce the Ninth edition of our flagship event
About MNLU Nagpur Maharashtra National Law University, Nagpur was established by the Government of Maharashtra by way of enactment known as the
Moot Court Committee, Hamdard Institute of Legal Studies & Research (HILSR), School of Law, Jamia Hamdard in collaboration with the Insolvency and Bankruptcy Board of India (IBBI) is pleased to announce National Insolvency & Bankruptcy Law Moot Court Competition 2024 from 23rd – 25th February, 2024.
Indian Law Society under the auspices of Professor S. P. Sathe Foundation, organizes “Remembering S.P. Sathe” event that consists of Public Memorial lecture, Moot Court Competition, and Conference at ILS Law College, Pune
Organized by School of Excellence in Law, The Tamil Nadu Dr. Ambedkar Law University in Association with Subbaraya Aiyar, Padmanabhan and Ramamani
National Academy of Legal Studies and Research (NALSAR) is pleased to invite registrations for the 4th NALSAR Public International Law Moot Court
Moot Court Society, University School of Law and Legal Studies, Guru Gobind Singh Indraprastha University proudly announces the inaugural edition of the NHRC – USLLS Moot Court Competition, 2023. The theme of the competition revolves around Human Rights issues pertaining to refugees, asylum-seekers and illegal cross border Migrants.
Maharashtra National Law University, Mumbai is collaborating with Birla Institute of Technology and Science, Goa to host the 10th edition of Lex
Advocates’ Legion, Moot Court Committee, Vivekananda School of Law and Legal Studies, Vivekananda Institute of Professional Studies-Technical Campus, New Delhi (VSLLS, VIPS-TC),
About: The 1st edition of the NLUJ-NHRC Moot Court Competition [“Competition”], conducted by National Law University, Jodhpur, India in collaboration with the
About the Competition Greetings from Moot Court Society, School of Law, IMS Unison University, Dehradun. It gives us immense pleasure to announce