Bangalore University
Law School NewsMoot Court Announcements

Bangalore University’s accreditation began in 2002 when it achieved the esteemed Five Star Status from NAAC, marking a significant milestone in its

Call For PapersLaw School News

ABOUT RGNUL The Rajiv Gandhi National University of Law (RGNUL), Punjab, was established by the State Legislature of Punjab by passing the

National Moot Court Competition
Law School NewsMoot Court Announcements

Department of Law, MM(DU) Mullana is Organizing its 7th National Moot Court Competition in the Month of April (25th, 26th & 27th April)

National Conference on Environmental Degradation
Call For PapersLaw School News

ABOUT RGNUL The Rajiv Gandhi National University of Law (RGNUL), Punjab, was established by the State Legislature of Punjab by passing the

International Criminal Trial Advocacy
Law School NewsOthers

About the organizer/college/university Symbiosis Law School, Pune (SLS-Pune) stands for excellence in legal education and is nestled in the city of Pune.

JU National Moot Court
Law School NewsMoot Court Announcements

Jagan Nath University, Jaipur welcomes participation in the 3rd JU National Moot Court Competition scheduled from April 6-8, 2024. University, established under

Fairfield Institute of Management and Technology
Law School NewsMoot Court Announcements

Justice Prevails: The Moot Court Society of Fairfield: School of Law, New Delhi is delighted to announce the Third edition of our

Senior Citizens and Elderly People
Call For PapersLaw School News

The Seminar is sponsored by Indian Council Of Social Science Research (ICSSR), North-Western Regional Centre, Chandigarh ABOUT RGNUL The Rajiv Gandhi National

ILNU Antitrust
Conference/Seminars/LecturesLaw School News

The XIII Edition of ILNU Anti-Trust Moot & Conference, 2024 will be hosted and organised by ILNU.

Trial Advocacy Tournament
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About the Institution: Established in 2005 under a State Act, Amity University is a leading research private university recognized by the University

JUS AMICUS
Law School NewsMoot Court Announcements

About the Organizers : Saveetha School of Law established in 2009 aims to strive for Quality Legal Education and maintains higher standards

rgnlu (1)
Call For PapersLaw School News

About Rajiv Gandhi National University of Law The Rajiv Gandhi National University of Law, Punjab (RGNUL) is an autonomous National Law University

chanakya
ADR Competition AnnouncementsLaw School News

The Chanakya Centre for Alternative Dispute Resolution (CCADR) CNLU is inviting well researched submissions for its blog by way of a Call for Blogs.

labour codes seminar
Conference/Seminars/LecturesLaw School News

ABOUT RGNUL The Rajiv Gandhi National University of Law (RGNUL), Punjab, was established by the State Legislature of Punjab by passing the

justice gopalji mehrotra
Law School NewsMoot Court Announcements

Sadanlal Sanwaldas Khanna Girls’ Degree College, Prayagraj is a Constituent College of University of Allahabad. The college has been graded by National

punjab state information commission
Conference/Seminars/LecturesLaw School News

ABOUT RGNUL The Rajiv Gandhi National University of Law (RGNUL), Punjab, was established by the State Legislature of Punjab by passing the

Law School NewsMoot Court Announcements

About RGNUL The Rajiv Gandhi National University of Law (RGNUL), Punjab was established by the State Legislature of Punjab by passing the

Law School NewsOthers

    About School of Law, Christ (Deemed to be University), Bengaluru The School of Law, CHRIST (Deemed to be University), Bengaluru,