Madras High Court
Case BriefsHigh Courts

Madras High Court: In an appeal filed under Section 374(2) of Code of Criminal Procedure, 1973 (CrPC) r/w Section 36-B of Narcotic

Case BriefsHigh Courts

Rajasthan High Court: Vijay Bishnoi J. allowed bail application filed by persons who were arrested for illegal possession of poppy straw; on