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NLUO announced the upcoming virtual course on “Legal Foundations for Technology, Innovation, and Entrepreneurship: Navigating the Digital Era,” organized by LexTech: Centre for Law,
IDIA Scholar Jitendra Majhi, who got admission into National Law University Odisha, shares his story with us. Here’s about his journey to
DAY 2: PRELIM ROUNDS Live Proceedings: Court Room 1 (115C v. 104R): 12:03 PM: The Rounds Begin. We can see the nervousness
Hello and welcome to the live blog of the 5th NLUO International Maritime Arbitration Moot 2018 (IMAM). The competition begins today with