Legislation UpdatesRules & Regulations

G.S.R. 650(E).––In exercise of the powers conferred by clauses (a), (b), (c), (d) (e), (f), (g), (h) and (q) of sub-section (2)

Legislation UpdatesRules & Regulations

G.S.R. 649(E).––In exercise of the powers conferred by clause (m) of sub-section (2) of Section 56 of the National Medical Commission Act,

Legislation UpdatesStatutes/Bills/Ordinances

Parliament received the assent of the President on 08-08-2019 for National Medical Commission Act, 2019. This Act is aimed towards the following