National Medical Commission (Manner of Appointment & Nomination of Members, their Salary, Allowances & Terms & Conditions of Service, & Declaration of Assets, Professional & Commercial Engagements) Rules, 2019 — Notified
G.S.R. 650(E).––In exercise of the powers conferred by clauses (a), (b), (c), (d) (e), (f), (g), (h) and (q) of sub-section (2)