Case BriefsHigh Courts

Calcutta High Court: A Division Bench of Thottathil B. Radhakrishnan, CJ and Arijit Banerjee, J., directed the State to remove from all

Case BriefsHigh Courts

Meghalaya High Court: A Division Bench of Mohammad Yaqoob Mir, CJ and H.S. Thangkhiew, J. set aside the controversial judgment passed last

Hot Off The PressNews

Supreme Court: The Court has reserved its order on whether a judicial decision of the Foreigners Tribunal in Assam will supercede the

Hot Off The PressNews

Supreme Court: The Court has directed the Chief Secretary and Home Secretary of Assam to appear before it on March 28 in

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Reported by Syed Haroon