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National Register of Indian Citizens

Case Briefs High Courts

All HC | Data collected for NPR shall be foundation for NRC, thus necessary to provide pro forma collecting personal data of citizens — Notice issued

Allahabad High Court: A Division Bench of Govind Mathur, CJ and Chandra Dhari Singh, J. allowed and listed the present petition on 06-03-2020,

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Published on March 13, 2020March 13, 2020By Bhumika Indulia

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Case Briefs Supreme Court

Second round of litigation doesn’t lie before Foreigners Tribunal

Supreme Court: Deciding the conflict between sub-paragraph (2) to paragraph 3 and paragraph 8 of the Schedule to the Citizenship (Registration of

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Published on May 23, 2019May 24, 2019By Prachi Bhardwaj

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