Central Government constitutes National Council for Transgender Persons
In exercise of the powers conferred by Section 16 of the Transgender Persons (Protection of Rights) Act, 2019 (40 of 2019), the
NCW
Centre nominates Shyamala. S. Kunder and Dr Rajulben L. Desai as member of National Commission for Women
S.O. 1136(E)— In pursuance of Section 3 of the National Commission for Women Act, 1990 (20 of 1990), the Central Government hereby