Case BriefsTribunals/Commissions/Regulatory Bodies

Competition Commission of India (CCI): Coram of Ashok Kumar Gupta (Chairperson) and Sangeeta Verma and Bhagwant Singh Bishnoi (Members) refused to examine

Case BriefsHigh Courts

“Any report of the press/media, having the propensity of tilting the balance against fair and impartial “administration of justice”, could make a mockery of the justice delivery system rendering ‘truth’ a casualty. “

Hot Off The PressNews

In the light of the recent developments, BARC Board has proposed that it’s Technical Committee (Tech Comm) review and augment the current

Hot Off The PressNews

In order to enhance the accessibility of television programmes for the hearing impaired, Union Minister Shri Prakash Javadekar announced the implementation of