ILNU National Quiz Competition
Law School NewsOthers

Institute of Law, Nirma University is hosting its 8th Edition of the ILNU National Quiz Competition, which shall be conducted on the

CONQUIZ 2.0
Law School NewsOthers

INSITUTE OF LAW, NIRMA UNIVERSITY: Founded on the vision of Dr. Karsanbhai K. Patel, the Institute of Law, Nirma University (ILNU), established

Right to Equality Conference
Conference/Seminars/LecturesLaw School News

About the University: Founded on the vision of Dr Karsanbhai K Patel the Institute of Law, Nirma University (ILNU), established in 2007,

SCC Online Law Review Rankings December 22
AchievementsLaw School News

*The Law Reviews will be ranked as per the number of times the articles are accessed on SCC Online® for a calendar month.

SCC Online Law Review Rankings October 22
AchievementsLaw School News

*The Law Reviews will be ranked as per the number of times the articles are accessed on SCC Online® for a calendar month.

Gujarat High Court
Case BriefsHigh Courts

The Courtsaid that while determining misconduct one is not to go only by the penalty imposed but the nature of the malpractices committed by the student as well.

Conference/Seminars/LecturesLaw School News

XI edition of our flagship event- International Students Conference on the subject matter of International Humanitarian Law and Refugee Law. UNHCR, India

Case BriefsHigh Courts

Gujarat High Court: A Division Bench of Vikram Nath, CJ and P.B. Pardiwala, J., while addressing an issue with regard to the live

Law School NewsOthers

Reported by Aastha Srivastava

AchievementsLaw School News

Reported by Aastha Srivastava