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MNLUA is organizing its “1st National Youth Parliament, 2023” on the 8th and 9th of April, 2023 comprising of three major committees —NITI

Case BriefsHigh Courts

Patna High Court: A Division bench of Sanjay Karol, CJ and S. Kumar, J., addressed two crucial issues revolving around the COVID-19 Pandemic.

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NITI Aayog is organised a National Consultation titled “Realizing the vision of population stabilization: leaving no one behind” . The consultative meeting

Appointments & TransfersNews

The Appointments Committee of the Cabinet (ACC) has approved the following: 1. The ACC has approved the appointment of Shri Arvind Kumar, 

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A Task Force on Artificial Intelligence (AI) for India’s Economic Transformation was constituted on 24th August 2017 which submitted its report on