Case BriefsSupreme Court

Supreme Court: The bench of Dipak Misra, CJ and SA Bobde, J refused to interfere with the order in Vikas Yadav v.

Know thy Judge

By Prachi Bhardwaj

Case BriefsSupreme Court

Supreme Court: In the infamous Nitish Katara Murder case, the Bench of Dipak Misra and C. Nagappan, JJ  upheld the order of