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Introduction The National Law School of India Review (NLSIR) is the flagship student-edited law review published by the National Law School of

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As part of Volume 35(2), the National Law School of India Review (‘NLSIR’) is releasing a Special Issue focusing on the interactions

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Journal of Indian Law and Society enters the ranking; NLSI Review drops out of the rankings   Rank Rank Last Month Name

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NLSIR regains rank 2; Aligarh Law Journal drops to rank 9   Rank Rank Last Month Name of Journal 1 1 National

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RGNUL Financial and Mercantile Law Review is back in the ranking charts Aligarh Law Journal rises to the 3rd rank The rankings†

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Comparative Constitutional Law and Administrative Law Quarterly (CALQ) published by NLU Jodhpur enters the ranking table for the first time Chanakya National

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Contents 157 Contestations over Indian citizenship: An Analysis of the Citizenship (Amendment) Bill, 2016 —Leah Verghese & Harish Narasappa 177 Hope for

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NUJS LR holds on its top ranking The rankings† for July 2020 are: Rank Rank Last Month Name of Journal 1 1

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RMLNLU Law Journal jumps three ranks to number 5 The rankings† for June 2020 are: Rank Rank Last Month Name of Journal

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Indian Journal of Arbitration Law wrests back the third spot. RGNUL Financial and Mercantile Law Review back in the rankings The rankings†

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Aligarh Law Journal moves up the ranking The rankings† for April 2020 are: Rank Rank Last Month Name of Journal 1 1

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Contents           ‘What Use is Poetry?’ Excavating Tongues of Justice around Navtej Singh Johar v. Union of India —Kalpana Kannabiran……………………………………………………….. 1          

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Reported by Apurva Singh

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Reported by Apurva Singh