Sandhya Surendran mirrors the life of a Media and Entertainment Lawyer
Interviewed by Samyukta Shankar
NLSIU
Call for paper | IJCLP Vol. XII 2024
1. ABOUT INTERNATIONAL JOURNAL ON CONSUMER LAW AND PRACTICE (IJCLP) The National Law School of India University (NLSIU) is an institution of
Sneak Peek into a career in Technology Laws with Arjun Adrian D’Souza
Interviewed by Mohd. Talha Hasan
In conversation with Vishavjeet Chaudhary on his journey as the Barrister-at-Law, Professor and Advocate
Interviewed by Dikshi Arora
NLSIU | Panel Discussion of ‘Decoding the NN Global Judgment’ [January 10, 2024]
A panel discussion is being convened jointly by Law School Policy Review (LSPR), Vidhi Centre for Legal Policy and NSLIU Kautilya Society.
NLSIU: Panel Discussion on Mediation Act 2023
Exploring the Intricacies of Mediability, Pre-Institution Mediation and Mediation Clauses
NLSIU | Panel Discussion on Marriage Equality Verdict [October 24, 2023]
Introduction: On 19 October 2023, the Supreme Court delivered a ground-breaking verdict on same-sex marriage. This landmark decision ignited discussions across the
NLSIU and NLU Delhi retains top ranks in Latest NIRF Rankings 2023 in Law Category
5 June 2023, New Delhi: National Law School of India University and National Law University Delhi has retained the first and second
XVI NLSTIAM [May 18]
About NLSTIAC The Moot Court Society, NLSIU organizes the NLS- Trilegal International Arbitration Conference along with its flagship moot competition. The conference
NLSIU | Consilience 2023 [April 21, 2023]
The Law and Technology Society, NLSIU, in association with the All India Game Developer Forum (AIGDF), is proud to announce Consilience 2023,
Call for Papers | International Journal on Consumer Law and Practice (IJCLP)
I. ABOUT INTERNATIONAL JOURNAL ON CONSUMER LAW AND PRACTICE (IJCLP) The NationalLaw School of India University (NLSIU) is an institution of legal
IDIA – NLSIU | All-India CLAT Mock Examination
With the run-up to the CLAT 2023 examinations, the NLSIU Bangalore Chapter of IDIA will be conducting an All-India CLAT
Call for Submissions | NLSIU’s Indian Journal of Law and Technology (Rolling Submissions)
About IJLT The Indian Journal of Law and Technology (IJLT) (ISSN: 0973-0362) is an open-access, peer-reviewed, student-run law journal published
Call For Submissions | Law School Policy Review [Submit by November 15, 2022]
Call For Submissions to the Law School Policy Review The Law School Policy Review (LSPR), a student-run online platform centered
Call for Submissions | National Law School Business Law Review [Vol 9(1)]
The Editorial Board of the NLS Business Law Review (NLSBLR) for 2022-23 is inviting original and unpublished submissions for the upcoming print
Call for Papers | International Virtual Conference on New Facets of Consumer Protection
WHERE: Register here for the virtual conference. WHEN: Saturday, November 19, 2022 The Chair for Consumer Law and Practice (CLAP), National
NLSIU | 26th Annual H.M. Seervai Essay Competition in Constitutional Law, 2022
Reported by Nidhi Agarwal
NLSIU | Admission open for Online and Hybrid Programmes 2022-2023
Reported by Nidhi Agarwal
Call for Papers | NLSIU’S LSPR Newsletter [Rolling Submission]
Reported by Nidhi Agarwal