Call for Submissions | Pith & Substance: The CCAL Blog
Pith & Substance: The CCAL Blog hereby invites submissions from students, academicians, practitioners and members of the legal fraternity on a rolling basis.
NLU Jodhpur
Call for Papers | Journal of Intellectual Property Studies (Submit by 7th January)
About the organisation/institution: National Law University-Jodhpur (NLU Jodhpur) is one of India’s leading Law Schools situated in the vibrant and colourful city
The First NLUJ-NHRC Moot Court Competition, 2023| October 6-8, 2023 [Register by September 15, 2023]
About: The 1st edition of the NLUJ-NHRC Moot Court Competition [“Competition”], conducted by National Law University, Jodhpur, India in collaboration with the
Call for Papers | Journal of Intellectual Property Studies, NLUJ
Reported by Nandini Kaushik
NLU Jodhpur student’s death| SC orders fresh investigation by a new Investigation team after Rajasthan Police hastily submits a ‘very lengthy’ closure report
Supreme Court: The 3-judge bench of RF Nariman, Navin Sinha and Indira Banerjee, JJ has directed a de novo investigation into the
NLU Jodhpur student’s death: SC asks Rajasthan Police to complete the investigation within 2 months
Supreme Court: A bench headed by RF Nariman, J has granted Rajasthan Police two months deadline to complete the investigation into the
Raj HC | NLU Jodhpur Regulations allowing contractual employment of teachers, struck down for being arbitrary and violative of Articles 14, 16 and 21
Rajasthan High Court: A Division Bench of P.K. Lohra and Arun Bhansali, JJ. struck down the impugned University Service Regulations, 2001 by
The Tenth NLU Antitrust Law Moot Court Competition – Live Blog
Day 1 – Inaugural Ceremony & Preliminary Rounds The Tenth NLU Antitrust Law Moot Court Competition 2019 has been inaugurated in the
Call for Papers | Indian Competition Law Review
Reported by Srishti Rai
NLU Jodhpur | Cultural and Literary Festival, NH-65
Reported by Srishti Rai Chhabra
Call for Papers | Conference on Corporate Law and Governance | National Law University, Jodhpur
Reported by Srishti Rai Chhabra
3rd CARTAL Conference on International Arbitration announced
Reported by Srishti Rai Chhabra
Call for Papers: Comparative Constitutional Law and Administrative Law Quarterly [Vol. 4, Issue 3]
Reported by Srishti Rai Chhabra
The Ninth NLU Antitrust Law Moot Court Competition
Day 1: Underway- The Ninth NLU Antitrust Law Moot Court Competition The Ninth NLU Antitrust Law Moot Court Competition has been inaugurated