XIth Altus Disputatio at NUALS [23, 24, 25 February, 2024]
Altus Disputatio is a riveting debate championship hosted annually by the National University of Advanced Legal Studies (NUALS) in Kochi, India. This
NUALS
Call for Papers | NUALS Securities Law Review (Volume 2) [Submit by March 10, 2024]
The NUALS Securities Law Review invites submissions for its 2nd Volume to be published in June 2024.
Call for Papers| NUALS Law Journal (Volume 18: Issue 2) [Submit before March 10, 2024]
About the Journal The Editorial Board of the NUALS Law Journal (ISSN Number 2319-8273) is inviting submissions for the second issue of
Call for Papers: NUALS Law Journal (Volume 18: Issue 1) – Submit before November 1, 2023
About the Journal The Editorial Board of the NUALS Law Journal (ISSN Number 2319-8273) is inviting submissions for the first of its
Call for Papers | NUALS Intellectual Property Law Review (Vol 5)
About CIPR, NUALS The National University of Advanced Legal Studies (NUALS) Kochi, established the ‘Centre for Intellectual Property Rights’ (CIPR) to promote
Call for Papers | NUALS Securities Law Review
CALL FOR PAPERS (PRIZES WORTH 10K) The Centre for Law and Development (CLD) is a research initiative led by Dr. Balakrishnan K.,
NUALS Debate Competition | Altus Disputatio: A Discourse for the Dauntless
NUALS, Kochi in association with the Center for Law and Economics, is organizing the Xth edition of Altus Disputatio on the 10th,
NUALS MUN 2023
The NUALS MUN 2023 organised by the National University Of Advanced Legal Studies, Kochi is back again to continue the legacy of
NUALS Parliamentary Debate, 2023
Greetings from the NUALS Debating Society! We are proud to announce the return of our flagship parliamentary debating event, and
In conversation with Nikhil Narendran on his journey in law and TMT practice
Interviewed by Sneha TS
Call for Blogs | Restructuring and Insolvency Law Journal (RILJ Blog) of NUALS [Rolling Submissions]
About NUALS The National University of Advanced Legal Studies is a uni-disciplinary university in Kochi, Kerala, India for undergraduate, graduate
Call for Papers & Blogs | NUALS Constitutional Law Review
The Editorial Board of the NUALS Constitutional Studies Review is inviting submissions for its forthcoming book publication. NUALS Constitutional Studies
NUALS | International Seminar On Environment, Trade And Health: Vicissitudes of Marine Fishing & Legal Conundrums [Jan 5-7, 2023]
About the University: The National University of Advanced Legal Studies (NUALS) was established by Act 27 of 2005 of the Kerala State
Call For Papers | NUALS Securities E-Newsletter
About The Organisation The Centre for Law and Development (CLD) is a Research Centre at the National University of Advanced
Call of Papers | Edited Book on Agriculture, Environment and the Law
Centre for Law and Agriculture, National University of Advanced Legal Studies(NUALS), Kochi is seeking contributions by way of call of
Call for Papers: NUALS Law Journal (17th Edition: Issue 1) – Submit before October 25, 2022
About the Opportunity NUALS Law Journal accepts submissions from the authors/contributors willing to submit their original work. The call for
NUALS | Cultural Fest: ‘NAALAM’ ’19
Reported by Priyadarsini
NUALS Model United Nation 2019
Reported by Priyadarsini
Dr. K C Sunny appointed as the new Vice-Chancellor of NUALS, Kochi
Reported by Priyadarsini TP