objection

Karnataka High Court
Case BriefsHigh Courts

Karnataka High Court: P Krishna Bhat, J. disposed of the application with a direction to KSNC and State to consider the applications

Op EdsOP. ED.

by Shaurya Sahay†

Case BriefsForeign Courts

High Court of South Africa, Eastern Cape Local Division: This application was filed before G.J. Gajjar, AJ., under Rule 28(4) of the

Case BriefsSupreme Court

Supreme Court: In the case where the reliability of the Call Detail Records (CDRs) produced as proof was questioned for not complying