Occupational Safety Archives

Union Labour Ministry notifies Draft Rules under Occupational Safety, Health and Working Conditions Code, 2020 towards operationalising path breaking labour reforms

Union Ministry of Labour and Employment has notified the draft rules under the Occupational Safety, Health and Working Conditions Code, 2020 on

Legislation Updates Statutes/Bills/Ordinances

Occupational Safety, Health and Working Conditions Code, 2020 | Women shall be entitled to be employed in all establishments for all types of work [Key Features]

Occupational Safety, Health and Working Conditions Code, 2020 received Presidential Assent on 28-09-2020. The Occupational Safety, Health and Working Conditions Code, 2020

Legislation Updates Statutes/Bills/Ordinances

Cabinet approves Code on Occupational Safety, Health and Working Conditions Bill, 2019

13 Central Labour Laws brought in the ambit of New Code