Ori HC | Application for additional evidence can be considered at the time of hearing of appeal
Orissa High Court: The Bench of Dr A.K. Rath, J. allowed the application filed for challenging the order of the District Court
Order 41 Rule 27 CPC
Orissa HC | Court decides legitimate occasion for allowing the application for additional evidence
Orissa High Court: The Bench of A.K. Rath, J., allowed a petition filed against the order of District Court rejecting the application