Case BriefsHigh Courts

Kerala High Court: R. Narayana Pisharadi, J., while allowing the instant petition, set aside the order of trial Court, thereby allowing the

Case BriefsHigh Courts

Punjab and Haryana High Court: In a revision petition challenging an order passed under Order 7 Rule 11 CPC; Raj Mohan Singh,

Case BriefsHigh Courts

Delhi High Court: Pratibha M. Singh, J., dismissed a petition filed against the order of the trial court whereby it had rejected the

Case BriefsHigh Courts

Delhi High Court: A Single Judge Bench comprising of Jayant Nath, J. allowed an application under Order 6 Rule 17 CPC seeking amendment

Case BriefsHigh Courts

Punjab and Haryana High Court: This revision petition was filed before a Single Judge Bench comprising of Sudip Ahluwalia, J., against the