Case BriefsHigh Courts

Himachal Pradesh High Court | A division bench comprising of Tarlok Singh Chauhan* and Virendra Singh, JJ., held that a government employee

Case BriefsHigh Courts

Patna High Court: Anjana Mishra, J. allowed a civil writ application challenging the Memo No. 2164 dated 18-10-2019 issued by the Additional

Case BriefsHigh Courts

Jammu and Kashmir High Court: The Bench of Sanjeev Kumar, J., disposed of the petition filed against the order of transfer and

Case BriefsHigh Courts

Madhya Pradesh High Court: This appeal was filed under Section 2(1) of Madhya Pradesh Uchcha Nyayalaya (Khand Nyay Peeth Ko Appeal) Adhiniyam,

Case BriefsHigh Courts

Madhya Pradesh High Court: A Single Judge Bench comprising of Vandana Kasrekar, J., addressed an issue where petitioner was transferred and aggrieved