Oversight Committee Archives

Delhi High Court sets aside the rejection of the professional wrestlers made by the Oversight Committee of M.C Mary Kom, Yogeshwar Dutt and Babita Phogat

The Court was of the view that the purpose of the trials was to ensure that the best sports persons participate in the championship and the exclusion of National Games appeared to have adversely affected the petitioners.

Case Briefs Supreme Court

Chardham Highway Project| Environmental compliance not a mere “checkbox”; Committee headed by Justice AK Sikri to oversee implementation of HPC’s recommendations: SC

“Piecemeal implementation of some mitigation measures for protection of the environment, without any concrete strategy in place, cannot pass muster.”

Case Briefs Tribunals/Commissions/Regulatory Bodies

NGT | CPCB and SPCBs statutorily authorized to look into issues of air and water pollution and take remedial steps for the same

National Green Tribunal: A Coram of Adarsh Kumar Goel, J. (Chairperson) and S.P. Wangdi, Judicial Member, K. Ramakrishnan, Judicial Member and Dr

Case Briefs Supreme Court

You can’t ignore the Oversight Committee recommendation on establishment of a medical college; SC tells Centre

Supreme Court: In the case where the Government of India order, by which the colleges/institutions have been directed not to admit students