Date of Birth Proofs in Legal Contexts
Law made Easy

These proofs serve as pillars of trust and accountability in numerous domains, from financial transactions to access to social services. Balancing innovation with protection remains paramount to ensure that identity verification mechanisms remain reliable and secure in an increasingly digitized world.

Delhi High Court
Case BriefsHigh Courts

Delhi High Court: In a case filed by a woman alleging rape charges under Penal Code, 1860 (‘IPC’) and Protection of Children

Hot Off The PressNews

As reported by Hindu, The deadline for linking PAN Card with Aadhaar Card has been extended several times by the Income Tax Department

Business NewsNews

In case of a company, an application for incorporation, allotment of Permanent Account Number (PAN) and allotment of Tax Deduction and Collection